BEEKAY STEEL INDUSTRIES LTD. Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-6-72
HIGH COURT OF JHARKHAND
Decided on June 14,2018

Beekay Steel Industries Ltd. Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Rahul Kumar, counsel appearing on behalf of the petitioner.
(2.) Heard Mr. R.C.P. Sah, counsel appearing on behalf of the respondent nos.3 to 5.
(3.) Heard Mr. Ashish Kumar Thakur, counsel appearing on behalf of the respondent nos.1 to 2.;


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