JUDGEMENT
Anubha Rawat Choudhary, J. -
(1.) Counsel for the petitioner is absent.
(2.) Heard Mr. Ayush Aditya, counsel appearing for intervener respondent nos. 18 & 19 who are interveners in this writ petition pursuant to order dated 12.06.2013 passed in I.A No. 1275 of 2008.
(3.) Heard Mr. Sahil, J.C to S.C (L&C) appears on behalf of the respondent-State.;
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