MANTU KESHRI Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-2-67
HIGH COURT OF JHARKHAND
Decided on February 14,2018

Mantu Keshri Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Rahul Kumar, counsel appearing for the petitioners.
(2.) Heard Mr. Rajiv Nandan Prasad assisted by Mr. S.C. Prakash, counsels appearing for the respondent nos. 6 to 13.
(3.) Heard Mr. A.K. Thakur, counsel appearing for the respondent nos. 1 to 5.;


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