JUDGEMENT
ANUBHA RAWAT CHOUDHARY,J. -
(1.) Heard Mr. Sanjeev Kumar Sahay, counsel appearing on behalf of the petitioner.
(2.) Heard, Mr. Anil Kumar Sinha, counsel appearing on behalf of the respondent Nos. 3 to 15.
(3.) Heard Mr. Ashish Kumar Thakur, A.C. to S.C. (L&C) appearing on behalf of the respondent Nos. 1, 2 and 16.;
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