JUDGEMENT
Shree Chandrashekhar, J. -
(1.) Registry has reported that service of notice upon all the respondents is complete.
(2.) Mr. Naresh Prasad Thakur, the learned counsel appears for the respondent nos.1 to 24, 26 to 28, 30 and 35 to 39.
(3.) Aggrieved of order dated 03.09.2014 passed in Title Suit No.109 of 2013 by which an application for amendment in the plaint for incorporating an additional paragraph vide paragraph no. 31(A) has been declined, the plaintiff has approached this Court.;
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