ORIENTAL INSRUANCE COMPANY LTD , RANCHI Vs. LALITA SURIN AND OTHERS
LAWS(JHAR)-2018-5-129
HIGH COURT OF JHARKHAND
Decided on May 10,2018

Oriental Insruance Company Ltd , Ranchi Appellant
VERSUS
Lalita Surin And Others Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mrs. Nisha Thakur, counsel appearing for the petitioner.
(2.) Heard Mr. Arun Kumar, counsel appearing for the respondent No. 1.
(3.) Nobody appears on behalf of the other respondents.;


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