NEELA DEVI Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-3-61
HIGH COURT OF JHARKHAND
Decided on March 14,2018

Neela Devi Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Vikash Kishore, counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Ashish Kumar Thakur, Associate counsel to Standing counsel (Land & Ceiling) appearing on behalf of the respondent-State.
(3.) Nobody appears on behalf of the private respondents.;


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