MD SIRAJ KHALIFA Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-12-186
HIGH COURT OF JHARKHAND
Decided on December 13,2018

Md Siraj Khalifa Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. B. V. Kumar, counsel appearing for the petitioner.
(2.) Heard Mr. Suman Kumar Ghosh, counsel appearing for the respondents.
(3.) In spite of service of notice, the respondent no. 6 has not entered appearance in this case and it appears from the office note that the respondent no. 6 had refused to accept notice.;


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