TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-4-203
HIGH COURT OF JHARKHAND
Decided on April 10,2018

TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. V.P. Singh, Senior Advocate assisted by Mrs. Rashmi Kumar, counsels appearing on behalf of the petitioner.
(2.) Nobody appears on behalf of the private respondent nos. 6 and 7.
(3.) Heard Mr. Ashish Kumar Thakur, A.C. to S.C. (L &C) appearing on behalf of respondent nos. 1 to 4.;


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