VISHNUKANT KHEMKA Vs. BIHAR HINDU RELIGIOUS TRUST BOARD, PATNA
LAWS(JHAR)-2018-2-85
HIGH COURT OF JHARKHAND
Decided on February 16,2018

Vishnukant Khemka Appellant
VERSUS
Bihar Hindu Religious Trust Board, Patna Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Vijoy Pratap Singh, learned senior counsel for the petitioner assisted by Miss Ragini Kumari, Advocate.
(2.) Heard Mr. Manish Kumar, learned counsel appearing for the respondent no. 1.
(3.) Heard Mr. Badal Vishal, learned counsel appearing for the respondent nos. 2,3,5 and 6.;


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