AMAL KANTI GHOSH Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-12-155
HIGH COURT OF JHARKHAND
Decided on December 20,2018

Amal Kanti Ghosh Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Nobody appears on behalf of the petitioner.
(2.) Nobody appears on behalf of the private respondents.
(3.) Heard Mr. Ashish Kumar Thakur, counsel appearing for the respondent- State.;


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