BASANTI MUNDA Vs. STATE BANK OF INDIA
LAWS(JHAR)-2018-3-159
HIGH COURT OF JHARKHAND
Decided on March 16,2018

Basanti Munda Appellant
VERSUS
STATE BANK OF INDIA Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Shashank Shekhar, counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Amritansh Vats, counsel appearing on behalf of the respondent nos. 3 and 4.
(3.) Heard Mr. Vineet Prakash, counsel appearing on behalf of the respondent no. 5.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.