Anubha Rawat Choudhary, J. - (1.) Heard Mr. Ramit Satender, counsel appearing for the petitioner. It is submitted that service of notice upon the respondents is complete.
(2.) Heard Mr. Sahil, JC to SC(L&C) appearing on behalf of the respondent-State.
(3.) No body appears on behalf of the respondent nos.6 and 7.;