BADRI PRASAD @ BADRI SAO Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-2-12
HIGH COURT OF JHARKHAND
Decided on February 16,2018

Badri Prasad @ Badri Sao Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. B.S. Lal, Learned Sr. Counsel assisted by Mr. Vishal Kishore, counsel appearing for the petitioners.
(2.) Heard Mr. Prashant Kumar Singh, G.P. VI, counsel appearing for the respondent-State.
(3.) Heard Mr. A.K. Sahani, counsel appearing for the private-respondent no. 6 and 7.;


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