JUDGEMENT
Anubha Rawat Choudhary, J. -
(1.) Heard Mr. S.K. Ughal, counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Ashish Kumar Thakur, A.C. to S.C. (L&C) appearing for the respondents nos. 1,2,3 and 5.
(3.) Heard Mr. Arpan Mishra, counsel appearing on behalf of respondent nos. 4(i) and 4(ii).;
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