GANESH DAS AND OTHERS Vs. UNION OF INDIA
LAWS(JHAR)-2018-2-180
HIGH COURT OF JHARKHAND
Decided on February 07,2018

Ganesh Das And Others Appellant
VERSUS
UNION OF INDIA Respondents

JUDGEMENT

RAJESH KUMAR,J. - (1.) Heard learned counsel for the parties.
(2.) The present appeal has been filed against the order dated 18.03.2015 passed by Shri Arjun Rakshit, Hon'ble Member Technical, Railway Claims Tribunal, Ranchi Bench, Ranchi in case no. OA (IIU)/RNC/2013/0101, wherein claim of the claimant has been rejected on the ground that no ticket has been found in the pocket of the deceased.
(3.) It appears that Mr. Sushanta Das died on 09.08.2013 in between Chechaki to Garia, railway station, Bihar near railway KM no. 337/02- 336/32.;


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