JUDGEMENT
Shree Chandrashekhar, J. -
(1.) Sudarshan Shrivastava, the learned counsel appears for the petitioners.
(2.) Mr. Ashutosh Kumar Singh, the learned counsel appears for respondent nos.1,2,4,5,7,9,10,12,14 & 17, Mr. Tejo Mistry, the learned counsel appears for respondent no.18 and Md. Abdul Wahab, the learned counsel appears for respondent nos.19 and 20.
(3.) The petitioners have filed an affidavit on service of Dasti summons upon the respondents. It is stated that respondent nos.1 to 17 have refused to accept Dasti summons, however, respondent nos.18, 19 and 20 have accepted Dasti summons.;
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