BIMLA DEVI Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-7-249
HIGH COURT OF JHARKHAND
Decided on July 20,2018

BIMLA DEVI Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Kundan Kumar Ambastha, counsel appearing for the petitioners.
(2.) Heard Mr. P.P.N. Roy, Senior Counsel assisted by Ms. Pragati Prasad, counsel appearing for the private respondents.
(3.) Heard Mr. Ashish Kumar Thakur, counsel appearing for the respondent-State.';


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