RAM LAL MUNDA Vs. COMMISSIONER
LAWS(JHAR)-2018-7-206
HIGH COURT OF JHARKHAND
Decided on July 04,2018

Ram Lal Munda Appellant
VERSUS
COMMISSIONER Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. A.K. Sahani, counsel appearing on behalf of the petitioner assisted by Mr. Ajit Kumar, Advocate.
(2.) Heard Mr. Ayush Aditya, counsel appearing on behalf of the respondent no. 4.
(3.) Heard Mr. Ashish Kumar Thakur, counsel appearing on behalf of the respondent nos. 1 to 35.;


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