CHANDRASHEKHAR, J. - (1.) After this writ petition was admitted for hearing and an order of 'status quo' was passed on 12.11.2008, no step has been taken by the petitioners for early hearing of the writ petition.
(2.) A copy of plaint of Title Suit No. 267 of 2003 is tendered in the Court.
(3.) Taken on record.;