SHEELA DEVI WIFE OF BALDEV SAHU Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-7-159
HIGH COURT OF JHARKHAND
Decided on July 27,2018

Sheela Devi Wife Of Baldev Sahu Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Raj Nandan Sahay, learned senior counsel appearing on behalf of the petitioner assisted by Mr. Prabhas Kumar, Advocate.
(2.) Heard Mr. Anil Kumar Sinha, counsel appearing on behalf of the private respondent no. 5.
(3.) Heard Mr. Sanjay Kumar Pandey, counsel appearing on behalf of respondent no. 6.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.