MAHADEO MAHTO Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-3-92
HIGH COURT OF JHARKHAND
Decided on March 08,2018

MAHADEO MAHTO Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Bijaya Kishore Prasad, counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Lalan Kr. Singh, counsel appearing on behalf of the respondent nos.1 to 5.
(3.) Heard Mr. Vijoy Kr. Sinha, counsel appearing on behalf of respondent no.6.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.