HV TRANSMISSIONS LTD , MUMBAI Vs. STATE OF JHARKHAND AND OTHERS
LAWS(JHAR)-2018-1-146
HIGH COURT OF JHARKHAND
Decided on January 25,2018

Hv Transmissions Ltd , Mumbai Appellant
VERSUS
State Of Jharkhand And Others Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. V.P. Singh, learned senior Advocate assisted by Mr. A.K. Das, Advocate appearing for the petitioner.
(2.) Heard Mr. Lalan Kumar Singh, J.C. to G.P. I appearing for the Respondent State.
(3.) Heard Mr. Ashutosh Anand, Advocate appearing on behalf of Respondent Nos. 3 and 4.;


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