JUDGEMENT
Anubha Rawat Choudhary, J. -
(1.) Counsel for the petitioner is absent.
(2.) Mr. Amit Kumar Verma, J.C.to S.C. (L&C) appears on behalf of respondent-state.
(3.) This writ petition has been filed for issuance of direction upon the respondent no. 2 to pay interest @ 15%till the date of payment, i.e. 02.09.2013 in terms of the judgment passed on 21.09.90 in L.A. Reference Case No. 01 of 1989 by the Land Acquisition Judge, Chas.;
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