NEW INDIA ASSURANCE COMPANY LTD. Vs. MOSTT. SONA MUNI
LAWS(JHAR)-2018-4-174
HIGH COURT OF JHARKHAND
Decided on April 02,2018

NEW INDIA ASSURANCE COMPANY LTD. Appellant
VERSUS
Mostt. Sona Muni Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. D.C. Ghosh, counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Prabhat Kumar Sinha, counsel appearing on behalf of the respondent nos. 6 and 7.
(3.) Heard Mr. Vishal Kumar Trivedi, counsel appearing on behalf of respondent nos. 1 to 5.;


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