JUDGEMENT
Shree Chandrashekhar, J. -
(1.) The respondent no. 6 appears through Mr. Suraj Kumar, the learned counsel.
(2.) The respondent-State is represented through Mr. Ashutosh Kumar Singh, the learned counsel.
(3.) The petitioner is aggrieved of issuance of Basgit Parcha by the Circle Officer, Simaria in B.P.H.T Case No. 01 of 2007-08 to the respondent no. 6 in respect of the land comprised under Khata No. 39 within Khesra No. 1307, admeasuring about 0.10 acres.;
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