MD. ABBAS MIAN SON OF LATE ABDUL RAHIM Vs. STATE OF JHARKHAND AND ORS.
LAWS(JHAR)-2018-3-138
HIGH COURT OF JHARKHAND
Decided on
March 28,2018
Md. Abbas Mian Son Of Late Abdul Rahim
Appellant
VERSUS
State Of Jharkhand And Ors.
Respondents
JUDGEMENT
ANUBHA RAWAT CHOUDHARY, J. -
(1.) Heard Mr. Sanjoy Piprawall, counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Anshuman Kumar, counsel appearing on behalf of the respondents.
(3.) Today a counter-affidavit has been filed in Court which is taken on record.;
(2.) Heard Mr. Anshuman Kumar, counsel appearing on behalf of the respondents.
(3.) Today a counter-affidavit has been filed in Court which is taken on record.;
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