SABITRI DEVI Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-2-226
HIGH COURT OF JHARKHAND
Decided on February 26,2018

SABITRI DEVI Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Bhaiya Viswajeet Kumar, counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Pradip Gangopadhyay, counsel appearing on behalf of the respondent nos. 5 to 8.
(3.) Heard Mr. Ashish Kumar Thakur, J.C. to S.C. (L &C) appearing on behalf of the respondent nos. 1 to 4.;


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