MADHO ORAON Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-2-92
HIGH COURT OF JHARKHAND
Decided on February 19,2018

Madho Oraon Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Vikash Kumar, counsel appearing for the petitioner.
(2.) Heard Mr. S.J. Roy, counsel appearing for the respondent nos. 6 & 7.
(3.) Heard Mr. Sahil, J.C. To S.C. (L&C) counsel appearing for the respondent-State.;


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