Anubha Rawat Choudhary, J. - (1.) Heard Mr. Deepak Sinha, counsel for the petitioner.
(2.) Supplementary-Affidavit pursuant to the order dated 15.01.2018 is being filed today wherein it has been mentioned that respondents have accepted the notice. Thus, service of notice is complete. The supplementary affidavit is kept on record.
(3.) Nobody appears on behalf of the respondent.;