PRATIBHA ADVERTISING PVT. LTD. Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-12-219
HIGH COURT OF JHARKHAND
Decided on December 14,2018

Pratibha Advertising Pvt. Ltd. Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Indrajit Sinha, counsel appearing on behalf of the petitioners assisted by Mr. Vijay Kant Dubey, Advocate.
(2.) Heard Mr. Prashant Kumar Singh on behalf of the Ranchi Municipal Corporation assisted by Mr. Lal Gyan Ranjan Shahdeo, Advocate.
(3.) Counsel for the petitioners submits that similar prayers have been made in all the writ petitions and accordingly they have been clubbed together.;


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