Anubha Rawat Choudhary, J. - (1.) Counsel for the petitioner is absent.
(2.) Heard Mr. Amar Kumar Sinha, Advocate assisted by Mr. Kundan Kumar Ambastha, counsels appearing on behalf of the substituted Respondent No.6 i.e., 6 (i) to 6 (iv).
(3.) Heard Mr. Lalan Kumar Singh, counsel appearing on behalf of the respondent-State.;