Anubha Rawat Choudhary, J. - (1.) Heard Mr. L.K. Lai, counsel appearing on behalf of the petitioners assisted by Mr. Kundan Kumar Ambastha, Advocate.
(2.) Heard Mr. J.J. Sanga, counsel appearing on behalf of the respondent no. 5.
(3.) Heard Mr. Rajiv Anand, counsel appearing on behalf of the respondent-State.;