DUDHNATH PD SINGH Vs. MANAGING DIRECTOR, BIHAR STATE FINANCIAL CORPORATION
LAWS(JHAR)-2018-8-139
HIGH COURT OF JHARKHAND
Decided on August 06,2018

Dudhnath Pd Singh Appellant
VERSUS
MANAGING DIRECTOR, BIHAR STATE FINANCIAL CORPORATION Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Indrajit Sinha, counsel appearing on behalf of the petitioner.
(2.) Nobody appears on behalf of respondent nos. 1 to 6.
(3.) Heard Mr. Jayant Franklin Toppo, Advocate appearing on behalf of respondent no. 7.;


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