JUDGEMENT
Anubha Rawat Choudhary, J. -
(1.) Heard Mr. Pandey Niraj Rai, counsel appearing for the petitioners, Mr. Rakesh Kr. Shahi, counsel appears for the respondent nos. 1 to 3, Mr. Mithilesh Singh, counsel appears for the respondent nos. 4, 5 and 6.
(2.) Nobody appears for the respondent nos. 7 and 8.
(3.) This writ petition has been filed seeking mandamus upon the respondent college and the University to conduct the examination for the academic session 2009-10 and also for direction upon the respondents to hold regular classes for the course of B.Sc. Nursing for the students taken admission in the respondent college i.e. Shri Shri Laxmi Narayan Trust College. The petitioners are also seeking direction upon the respondent College and University as well as upon the Government to ensure that regulations and guidelines issued by the Indian Nursing Council under Indian Nursing Council Act of 1947 for obtaining the recognition of said B.SC. (H) Nursing Course in respondent College, Dhanbad for academic session 2009-14 are adequately fulfilled and also for a consequent direction upon the council to take decision within a time frame as per law.;
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