ORIENTAL INSURANCE COMPANY LTD , REPRESENTED THROUGH ITS DYMANAGER Vs. VIJAY KUMAR, FATHERS NAME NOT KNOWN
LAWS(JHAR)-2018-2-9
HIGH COURT OF JHARKHAND
Decided on
February 15,2018
Oriental Insurance Company Ltd , Represented Through Its Dymanager
Appellant
VERSUS
Vijay Kumar, Fathers Name Not Known
Respondents
JUDGEMENT
Anubha Rawat Choudhary, J. -
(1.) Heard Mr. G.C. Jha, counsel appearing for the petitioner.
(2.) Heard Mr.Prabhat Kumar, counsel appearing for the respondent no.1.
(3.) No-One appears on behalf of Respondent No.2.;
(2.) Heard Mr.Prabhat Kumar, counsel appearing for the respondent no.1.
(3.) No-One appears on behalf of Respondent No.2.;
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