JUDGEMENT
APARESH KUMAR SINGH, J. -
(1.) The Respondent Department of Child, Women and Social Security has filed a comprehensive affidavit on 13.03.2018 pursuant to the directions passed by this Court on the previous dates, specifically the orders dated 12.12.2017 and 14.02.2018. The affidavit encloses the comprehensive training modules which have been finalized for different Units from Village Level up to the level of Juvenile Justice Board/Child Welfare Committees, etc. working in the district. We would summarize the progress made in that regard herein-after.
The Respondent Department has prepared the following modules/Manuals/Standard Operating Procedures for strategic intervention and further rollout through multiple delivery structures given in Integrated Child Protection Schemes.
I. Training Module for the capacity building of 12 days training of Child Welfare Committee (CWC) (Annexure-1).
II. Training Module for 12 days training of Juvenile Justice Board (JJB) (Annexure-2).
III. Training Module for 12 days training of Special Juvenile Police Unit (SJPU) (Annexure-3).
IV. Training Module for 12 days training of District Child Protection Unit (DCPU) (Annexure-4)
V. Training Module for 12 days training of functionaries of Child Care Institutions (Annexure-5).
VI. Training Module for 1 day training of Village Level Child Protection Committee (VLCPC) (Annexure-6).
VII. Standard Operating Procedures for effective implementation of Prohibition of Child Marriage Act (Annexure-7).
VIII. Standard Operating Procedures for rescue, restoration and rehabilitation of trafficked survivors. (Annexure-8).
(2.) It has been conveyed that through these Manuals/Modules, the training and the capacity building of multiple stakeholders will be organized at each level i.e. Village Level Protection Committee (VLCPC), Child Welfare Committees (CWC), Juvenile Justice Board (JJB), Special Juvenile Police Unit (SJPU), Child Care Institutions (CCI) and District Child Protection Unit (DCPU).
(3.) The Department has, under the Integrated Child Protection Scheme, finalized the Foster Care and Sponsorship guidelines and Hindi Translation of the same has also been prepared and sent to the Department of Personnel, Administrative Reforms and Rajbhasha for approval of Hindi translated version. The same is awaiting Cabinet approval.;
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