BIHAR STATE CO-OPERATIVE MILK PRODUCERS FEDERATION PETITIONER LIMITED Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-6-66
HIGH COURT OF JHARKHAND
Decided on
June 13,2018
Bihar State Co-Operative Milk Producers Federation Petitioner Limited
Appellant
VERSUS
STATE OF JHARKHAND
Respondents
JUDGEMENT
Anubha Rawat Choudhary, J. -
(1.) Heard Mr. Sachin Kumar, counsel appearing on behalf of the petitioner.
(2.) Heard Mr. V.P. Singh, Senior Advocate assisted by Mr. C.A. Bardhan, Advocate appearing on behalf of the respondent no. 3.
(3.) Heard Mr. Pandey Neeraj Rai, counsel appearing on behalf of respondent no. 4.;
(2.) Heard Mr. V.P. Singh, Senior Advocate assisted by Mr. C.A. Bardhan, Advocate appearing on behalf of the respondent no. 3.
(3.) Heard Mr. Pandey Neeraj Rai, counsel appearing on behalf of respondent no. 4.;
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