RATAN LAL MAHTO Vs. STATE OF JHARKHAND THROUGH SECRETARY, REVENUE DEPA
LAWS(JHAR)-2018-3-35
HIGH COURT OF JHARKHAND
Decided on March 06,2018

Ratan Lal Mahto Appellant
VERSUS
State Of Jharkhand Through Secretary, Revenue Depa Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Munna Lal Yadav, counsel appearing for the petitioners.
(2.) Heard Mr. V. Shivnath, Senior counsel assisted by Mr. Niraj Kishore, Advocate appearing on behalf of respondent no.5.
(3.) Heard Mr. Ashish Kumar Thakur, associate Counsel to S.C.(L&C) appearing on behalf of respondent nos. 1 and 2.;


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