CHANDRASHEKHAR,J. - (1.) The learned assisting counsel to the learned Advocate­General tenders photocopy of  I.A. No. 6 of 2018 in the Writ  Petition  (Civil)  No.  114  of  2014  preferred  by  M/s  Essel Mining  and  Industries  Limited  and  order  dated  08.01.2018 passed by the Supreme Court by which the said application was dismissed.
(2.) Taken on record.
(3.) Mr. Niranjan Prasad, the Assistant Mining Officer, Lohardaga is present in the Court.;