JUDGEMENT
Anubha Rawat Choudhary, J. -
(1.) Heard Mr. Anil Kumar Sinha, learned senior counsel assisted by Mr. Arvind Kumar, counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Mahesh Tiwari, counsel for the respondents.
(3.) After some arguments, senior counsel appears on behalf of the petitioner seeks permission to withdraw this writ petition with liberty to members of the association will approach the respondent no. 4 by filing a representation seeking details of the amount which has been paid by them and whatever is payable as per the Respondents.;
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