JUDGEMENT
Anubha Rawat Choudhary, J. -
(1.) Heard Mr. Sanjay Kr. Pandey, counsel appearing on behalf of the petitioner.
(2.) Heard Mr. A. K. Pandey, counsel appearing on behalf of the Respondent No. 5 to 12.
(3.) Heard Mr. Ashish Kumar Thakur, counsel appearing on behalf of the Respondents State.;
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