Anubha Rawat Choudhary, J. - (1.) Heard Mr. A. K. Sahani, counsel appearing for the petitioner.
(2.) Nobody appears on behalf of the respondents.
(3.) This writ petition has been filed for the following reliefs: "For quashing an order dated 16/8/2011 passed by the respondent no. 2 in Misc. Appeal No. 155 of 2010 (Annexure-5) and an order as contained in Memo No. 943 dated 27/9/2010 passed by the respondent no. 3 (Annexure-3) whereby the licence of the petitioner being Licence No. 10/CKY/98 has been cancelled and for any other appropriate writ or order or direction as this Hon'ble Court may deem fit and proper." ;