TECHNO-FOUR TOOLS Vs. MANAGING DIRECTOR
LAWS(JHAR)-2018-7-211
HIGH COURT OF JHARKHAND
Decided on July 05,2018

Techno-Four Tools Appellant
VERSUS
MANAGING DIRECTOR Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Vijay Bahadur Singh, counsel appearing on behalf of the petitioner.
(2.) Heard Mr. A.K. Yadav, counsel appearing on behalf of the respondent nos. 1
(3.) Heard Mrs. Richa Sanchita, counsel appearing on behalf of the respondent no.;


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