JUDGEMENT
Anubha Rawat Choudhary, J. -
(1.) Heard Mr. Sudhir Sahay, counsel appearing on behalf of the petitioners assisted by Mr. Mitul Kumar, Advocate.
(2.) Heard Mr. Ashish Kumar Thakur and Mr. Pratyush Lala, counsel appearing on behalf of the respondent state.
(3.) Counsel for the petitioners submits that identical issues are involved in both the writ petitions with identical prayers and therefore both the cases have been tagged.;
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