Shree Chandrashekhar, J. - (1.) Mr. S.L. Baranwal, the learned Senior counsel for the petitioners submits that respondent nos. 4 and 5 are proforma respondents who have appeared through Mr. Sanjay Kumar Pandey, the learned counsel. Insofar as, respondent no.3 is concerned, the learned Senior counsel for the petitioners submits that the petitioners have compromised the matter with respondent no.3 and accordingly, this writ petition shall stand dismissed against the respondent no.3.
(2.) The respondentState is represented through Mr. Amit Kumar Verma, learned JC to SC (L&C).
(3.) The petitioners are aggrieved of the order dated 17.07.2008 passed in Misc. Appeal No.8 of 2007, by which order dated 23.06.2007 declining the application for injunction has been affirmed.;