SHAMBA MANJHI Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-4-208
HIGH COURT OF JHARKHAND
Decided on April 11,2018

Shamba Manjhi Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. A.K. Sahani, counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Sudarshan Shrivastava, counsel appearing on behalf of the private-respondents assisted by Mr. Sunil Singh, Advocate.
(3.) Heard Mr. Aditya Raman, counsel appearing on behalf of the respondent-State.;


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