ASHUTOSH PRASAD SAH, SON OF LATE SARJU SAH Vs. STATE OF JHARKHAND; COMMISSIONER, SANTHAL PARGANA
LAWS(JHAR)-2018-3-8
HIGH COURT OF JHARKHAND
Decided on March 06,2018

Ashutosh Prasad Sah, Son Of Late Sarju Sah Appellant
VERSUS
State Of Jharkhand; Commissioner, Santhal Pargana Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Niraj Kishore, counsel appearing for the petitioner.
(2.) Heard Mr. Akshay Kr. Thakur, A.C. to S.C.(L&C) appearing for the State.
(3.) Heard Mr. Anand Kr. Sinha, counsel for the respondent no. 4;


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