JALESHWAR GOPE Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-12-151
HIGH COURT OF JHARKHAND
Decided on December 15,2018

Jaleshwar Gope Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Sunil Kumar, counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Arun Kumar, counsel appearing on behalf of the private respondent.
(3.) Heard Mr. Ashish Kumar Thakur, counsel appearing on behalf of the respondent-State.;


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