MANJU DEVI Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-3-155
HIGH COURT OF JHARKHAND
Decided on March 14,2018

MANJU DEVI Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. O.P. Tiwari, counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Kumar Basant Narayan, J.C. to Mr. Mahesh Tiwari, Advocate appearing on behalf of the private-respondents.
(3.) Heard Mr. Ashish Kumar Thakur, counsel appearing on behalf of the respondent-State.;


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